The What & why of Supreme Court’s 3:2 EWS Quota Verdict & dissent Bhumika Indulia 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Supreme Court delivers split verdict on Hijab Ban| Secularism vs. Right to EducationDateOctober 16, 2022In relation toSCC Times NewsflashExplained| Supreme Court’s dismissal of Bilkis Bano’s review petition| Legal UpdatesDateDecember 20, 2022In relation toSCC Times NewsflashWhy Gujarat Judges’ Promotion Stayed by Supreme Court?DateMay 17, 2023In relation toSCC Times Newsflash
