About the Legal Aid Clinic
The NLIU – Legal Aid Clinic (“LAC”), which is driven by the ethos of Article 39A of the Indian Constitution, has been established under the aegis of the National Legal Services Authority. It is a student-run initiative, which aims to provide free legal aid to the marginalized sections of society. Our aim is to provide pro bono legal representation and advice to the weak and downtrodden sections of society. Additionally, we also organize various legal literacy workshops and training programs to spread legal awareness and to further the cause of legal literacy. All this has been made possible by the constant support of our collaborators, viz.:
1. Madhya Pradesh State Legal Services Authority,
2. District State Legal Services Authority, Bhopal
3. Indian National Bar Association,
4. International Council of Jurists,
5. Committee for Legal Aid to Poor,
6. SCC Online,
7. EBC,
8. LiveLaw,
9. Red FM Bhopal, and
10. Everyday India.
About the Constitution Day: PIL Drafting Competition
NLIU-LAC is delighted to announce the 3rd edition of the PIL Drafting Competition on the occasion of the 73rd Constitution Day. The competition is aimed at providing an opportunity for the students to understand the legal and practical aspects of Public Interest Litigation. The PIL must be drafted on any issue of contemporary relevance.
The last date to register is 20th November 2022.
Link for registration: Click Here
To Know More, refer NLIU-LAC PIL Drafting Competition
Contact details
Payal Dubey
Convener | Legal Aid Clinic
Class of 2023, B.A. LL.B. (Hons.)
National Law Institute University, Bhopal
✆ +91 6265-292-486
Gaargi Singh
Co-Convener | Legal Aid Clinic
Class of 2023, B.A. LL.B. (Hons.)
National Law Institute University, Bhopal
✆ +91 9426-336-531