Sexual assault or rape under Abortion laws includes ‘marital rape’: Supreme Court | Legal Updates Bhumika Indulia 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit ‘Juvenile’ in Kathua rape-murder case an adult; JJ Act needs review: SCDateNovember 10, 2022In relation toSCC Times NewsflashWhy Supreme Court set all accused in Chhawla Rape & murder case free?DateNovember 10, 2022In relation toSCC Times NewsflashWomen cannot commit rape, but if she facilitated the act of rape with a group, she may be prosecuted for gang rape: Allahabad High CourtDateFebruary 14, 2023In relation toCase Briefs
