National Law University Delhi will be organizing the 9th Convocation, 2022 on Saturday, 15th October 2022 at 10:30 AM at the University campus. Over 160 students will be graduating with bachelors’, masters’ and doctoral degrees in law.
At the event, Hon’ble Dr. Justice D. Y. Chandrachud, Judge, Supreme Court of India & Visitor, NLU Delhi will be the Chief Guest. Hon’ble Mr. Arvind Kejriwal Chief Minister, Government of NCT of Delhi will be the Guest of Honour. The conferement of the degrees will be done by Hon’ble Mr. Justice Satish Chandra Sharma, Chief Justice, High Court of Delhi & Chancellor of NLU Delhi.
At the ceremony, students from the undergraduate and the post graduate programme will also be felicitated with Gold Medals, Vice Chancellor’s Medals and cash prizes.
The Vice Chancellor of National Law University Delhi, Professor Srikrishna Deva Rao will deliver the Welcome Address and Hon’ble Dr. Justice D. Y. Chandrachud will deliver the Convocation Address to the audience.
We cordially invite you to be a part of this event and would be delighted to host you on our campus.
The programme will be two hours long and will begin at 10:30 A.M at the University Auditorium. Lunch and other refreshments will be served at the end of the ceremony.
We are attaching a detailed list of the programme, in case of any queries you can write back to us at communications@nludelhi.ac.in or sania.ashraf@nludelhi.ac.in.
The event will also be live streamed on the University’s YouTube channel: https://www.youtube.com/user/nlunewdelhi
We look forward to seeing you at the event.
About National Law University Delhi (@NLUDofficial)
Established in 2008, National Law University Delhi is a premier law university of India that aims to evolve and impart comprehensive and interdisciplinary legal education. The University shapes its students as instruments of change who will be equipped to address the imperatives of the new millennium while upholding constitutional values.
NLU Delhi has been ranked No. 2, in the Law School Category in the National Institute Ranking Framework (NIRF) released by the Ministry of Education, Government of India. It has maintained this top spot consecutively for five years. The University is also accredited with an ‘A’ grade, and a score of 3.59 on a 4-point scale by National Assessment Accreditation Council (NAAC).
The University takes pride in its effective and impact-driven research and scholarship that has brought both national and international recognition to its name. Since inception, NLU Delhi has seen more than 800 graduates, who have excelled in diverse fields, such as academia, legal practice, administrative services and entrepreneurship. Its endeavor is to become a leading world-class institution in legal studies, pedagogy and research.
It has signed several Memoranda of Understanding with national and international universities with a view to encourage collaborative academic activity. Furthermore, the university is committed to disseminating legal knowledge and developing the pedagogical acumen necessary to engage with contemporary legal issues of public importance. It aims to play a role in national development by promoting legal awareness in the community and to achieve political, social and economic justice.
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