Campus Law Centre, Faculty of Law, University of Delhi in association with Centre for Environmental Law Education, Research and Advocacy (CEERA), at the National Law School of India University, Bangalore under the aegis of the Chair on Urban Poor and the Law, Ministry of Housing and Urban Affairs, Government of India is organising ESSAY COMPETITION on any one of the given themes on:
1. Temporary Dwellings: A problem or a Solution?
2. Slum-free cities – Solutions and Strategies
Registration link- HERE
Last date of submission of Essay is 4th September 2022.
Prizes-
Top 3 Essay would be given Cash Prizes along with E-Certificate
First Prize: Rs. 2500
Second Prize: Rs. 2000
Third Prize: Rs. 1500
For any further queries:
E-mail us at: sheltersforpoor@gmail.com
Contact us: Vanshika Mittal (+91- 9650666505)
Megha Kedia (+91- 8617248458 )
For more details, please refer Brochure attached with this Email or link: HERE