Site icon SCC Times

Call for Papers | GNLU SRDC ADR Magazine [Vol. 3 Issue 2] : Submit by July 31

About the Magazine

Gujarat National Law University’s SRDC ADR Magazine is a quarterly student-run publication which invites submissions from experts, working professionals, academics and students engaged in the field of Alternate Dispute Resolution.

The first edition of the ADR Magazine was launched in May, 2020.

This flagship publication encloses several articles employing a comparative and interdisciplinary approach to analyze and offer comments on the recent developments, judicial decisions and practices of ADR in Indian and several foreign jurisdictions.

SRDC ADR Magazine maintains a double-blind peer review system and regular collaboration with experts and practitioners in the field of ADR who supervise the editorial process to preserve its scholastic appeal and integrity.

 

Call for Papers

GNLU SRDC ADR Magazine is inviting submissions for Volume III, Issue II. Contributions for the magazine are welcome from all academicians, practitioners and law students. ADR Magazine accepts submissions on a rolling basis, subject to the preference for publication in the upcoming issue granted for those submissions made before the prescribed date, i.e. 31st July 2022.

The magazine permits submissions in the nature of Articles, Case Comments, Legislative Comments and Book Reviews falling within the scope of Alternative Dispute Resolution.

Submission & Formatting Guidelines

 

Cover Letter

The submission should be accompanied by a Cover Letter wherein the manuscript is attached and must contain the following details:

 

Mode of Submission

 

Copyright and Editorial Policy

 

Contact Details

E-mail ID: srdcadr@gnlu.ac.in

Chaitanya M. Hegde, Editor-in-Chief: +91-8197048587

Viti Bansal, Managing Editor: +91-9537725553

Important Details

The link for the latest issue can be found here.

The link for the LinkedIn page is here.

Exit mobile version