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Call for Blogs | Law and Other Things Blog, NALSAR University of Law, Hyderabad

About Law and Other Things

Started in 2005, Law and Other Things (LAOT) is India’s first platform devoted to debates and ideas in constitutionalism, legal history, and public policy. LAOT seeks to publish engaging and insightful articles on matters of general public law. The blog has been cited in numerous law review articles, legal books, and by a Constitution Bench of the Supreme Court. It is also followed in many Commonwealth countries including the UK, Australia, Singapore, Kenya, Malaysia, and South Africa. Since 2017, the Blog has been managed by a Core Editorial Team from NALSAR University of Law, Hyderabad, under the aegis of our Board of Editors.

 

Call for Blogs

LAOT publishes analytical or explainer pieces in the field of public law, with keen attention to mentoring law students throughout the editorial process. The blog offers everyone the opportunity to receive feedback on their writing from some of the most distinguished people in the field of public law. All selected articles are reviewed by our distinguished Board of Editors, comprising Anurag Bhaskar, Aparna Chandra, Dayaar Singla, Disha Wadekar, Malavika Prasad, Mohsin Alam Bhat, Nick Robinson, Nikita Sonawane, Raeesa Vakil, and Vikram Raghavan. The blog offers everyone the opportunity to receive feedback on their writing from some of the most distinguished people in the field of public law. We welcome posts from law students, academicians, and practitioners alike.

Submission Guidelines

Please do refer to our detailed guidelines on the same page, which also outline the review process, before sending in your pieces.

Contact Details:

Feel free to write to us at laotnalsar@gmail.com  with any queries, doubts, and clarifications.

Student Editors-in-Chief:

Anushree Verma: anushreeverma@nalsar.ac.in

Shravani Shendye: shravanivasantshendye1208@gmail.com

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