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SEBI issues circular on nomination for mutual fund unit holders

SEBI

SEBI

On June 15, 2022, SEBI has issued a circular on nomination for mutual fund unit holders in order to bring uniformity in practices across all constituents in securities market.
The following is decided in case of nomination for eligible Mutual Fund Unit Holders:
    1. Providing nomination in the format specified in fourth schedule of SEBI (Mutual Funds) Regulations, 1996; or
    2. Opting out of nomination through a signed Declaration form as provided in Annexure – A.
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