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Electricity (Late Payment Surcharge and Related Matters) Rules, 2022

The Central Government in exercise of powers conferred Section 176(1) of the Electricity Act, 2003 and in supersession of the Electricity (Late Payment Surcharge) Rules, 2021 has notified Electricity (Late Payment Surcharge and Related Matters) Rules, 2022.

 

Key points:

Outstanding dues amount (in
Rs. Crore)
Maximum no. of equated monthly
installments (months)
Up to 500 12
501 – 1,000 20
1,001 – 2,000 28
2,001 – 4,000 34
4,001 – 10,000 40
>10,000 48
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