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MCA extends date of submitting Form CSR-2 till June 30, 2022 vide Companies (Accounts) Third Amendment Rules, 2022

The Central Government notified Companies (Accounts) Third Amendment Rules, 2022 to further to amend the  Companies (Accounts) Rules, 2014.

Key points:

“Provided further that for the financial year 2021-2022, Form CSR-2 shall be filed separately on or before 31st March, 2023 after filing Form AOC-4 or AOC-4 XBRL or AOC-4 NBFC (Ind AS), as the case may be”.

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