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New timelines notified for replacement of existing meters with smart meters

On August 17, 2021, the Central Government has notified the timelines for replacement of existing meters with smart meters with prepayment feature, vide Notification No. 23/35/2019-R&R . In supersession of the notification dated 17th August, 2021, the following timelines are hereby notified. This notification shall be effective from the date of publication in the Gazette of India and the earlier notification dated 17th August, 2021 stands withdrawn.

  1. All consumers (other than agricultural consumers) in areas with communication network, shall be supplied electricity with Smart Meters working in prepayment mode, conforming to relevant IS, within the timelines specified below:

2. In areas which do not have communication network, installation of prepayment meters, conforming to relevant IS, may be allowed by the respective State Electricity Regulatory Commission.
3. All consumer connections, having current carrying capacity beyond that specified in relevant IS, may be provided with meters with smart meters having AMR facility.
4. Distribution Transformers (DTs) and High Voltage Distribution System (HVDS) transformers having a capacity of less than 25 kVA and DTs feeding only agricultural consumers may be excluded from the above timelines.

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