Form No. INC-9 modified vide Companies (Incorporation) Second Amendment Rules, 2022 Bhumika Indulia 3 years ago Tweet On May 20, 2022, the Ministry of Corporate Affairs has notified Companies (Incorporation) Second Amendment Rules, 2022 in order to substitute FORM NO. INC-9 – Declaration by Subscribers and First Directors. The New Form can be found HERE Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Telegram (Opens in new window) Telegram Click to share on Reddit (Opens in new window) Reddit Click to share on Tumblr (Opens in new window) Tumblr Click to share on Pinterest (Opens in new window) Pinterest Click to share on Pocket (Opens in new window) Pocket