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Advisory Committee established to regulate Marine Aids vide Marine Aids to Navigation (Central Advisory Committee Procedural) Rules, 2022

The Ministry of Ports, Shipping and Waterways, on 25th April, 2022, issued Marine Aids to Navigation (Central Advisory Committee Procedural) Rules, 2022. It aims to introduce advisory committee for marine aids which will be enforceable from 25th April, 2022.

Key points:

    1. Chairperson- Secretary(ex-officio) of the Ministry,
    2. Members- Joint Secretary, Nautical Advisor, Director General of Ministry, each representative of Indian Coast Guard, Ports Association, Two members of Rajya Sabha and Lok Sabha.
    3. One representative of Associated Chambers of Commerce and Industries, Indian National Ship Owners’ Association.
    4. All the casual vacancies will be filled by nomination or appointment made by the Central Government.


*Shubhi Srivastava, Editorial Assistant has reported this brief.

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