ABOUT CENTRE FOR ENERGY AND TELECOMMUNICATION LAWS (CETL)
The Centre for Energy and Telecommunication Laws (CETL) was established as one of the Centres of Excellence by Maharashtra National Law University, Nagpur in the year 2018. Since its inception, the Centre has been engaged in intensive and extensive research on important contemporary issues in the field of Energy and Telecommunication Laws. The Centre has submitted suggestions for the proposed Amendment to Electricity Act, 2003, and has also proposed some additional changes in the form of a separate Draft Bill to the Ministry of Power, Government of India.
The Centre aims to focus on teaching, capacity-building, holding seminars and workshops for different stakeholders in Energy and Telecommunication sector. It endeavours to offer academic contributions to energy and telecommunication policy-making by publishing reports, journals, books, and newsletters. The objective of the Centre is to promote research in the field of Energy and Telecommunication Laws yet maintaining an interdisciplinary approach towards the subject by involving all the stakeholders of the fraternity.
CONCEPT NOTE
Energy is the modern-day fuel of every nation. Energy Sector contributes significantly to the growth of every country. The sector varies in its nature. With the advent of environmental challenges, the need for a strong energy policy and strategic framework is a matter of urgency. The challenges encountered by the sector are pervasive and affect everyone. Apart from meeting energy demands, energy policy serves varied purposes. These include not jeopardizing a nation’s or community’s ability to act freely in international affairs; reducing vulnerability to dependence and potentially devastating embargoes; maximizing the use of national and regional resources; avoiding intolerable import spending; and ensuring essential economic, monetary, and social equilibrium and ensuring access to energy at a micro-level. Through the platform of this colloquium, we strive to enable a discourse that invites perspectives from multitudes so that a comprehensive way forward can prevail.
The Centre for Energy and Telecommunication Laws of Maharashtra National Law University, Nagpur takes this opportunity to provide a platform for the intellectual discourse by organizing the International Energy Law Colloquium – 2022. This colloquium poses to visit upcoming challenges in the area of Energy Laws furthermore, to discover and explore suggestions to overcome these problems.
With this objective in mind, the colloquium will be divided into the following themes:
- Electricity Sector
- Oil and Gas Sector
- Nuclear and Atomic Energy
- Renewable and Clean Energy
Registration Procedure
All the participants must register themselves at the following link latest by July 07, 2022 : HERE
Link of the Brochure HERE
BEST PAPER AWARD
Two Best Paper Awards will be presented to the author(s) (one in each session) whose work represents ground-breaking research in their respective areas. The decision criterion will consider both the research paper’s quality and its presentation.
Winner: Rs. 5,000//- (each)
Important Dates
| Submission of Abstract | May 16, 2022 |
| Confirmation of Abstract | May 25, 2022 |
| Submission of paper in proposed form | June 25, 2022 |
| Last date of registration | July 07, 2022 |
| Colloquium | July 16, 2022 |
| Publication of Selected Paper | December, 2022 (tentatively) |
Payment of Fees
-
- Name of the A/c Holder – Maharashtra National Law University, Nagpur
- Account No- 37157118524
- IFSC Code- SBIN0007504
- Branch Name – Ravinagar Branch, Nagpur
Account Link- HERE
CONVENOR
Dr. Manish Yadav
Assistant Professor of Law,
Incharge, Centre for Energy and Telecommunication Laws,
Maharashtra National Law University, Nagpur
Contact No. – +91-9993603025
Advisory Committee
- Prof. (Dr.) Himanshu Pandey, Professor of Law
- Prof. (Dr.) Vijay Pratap Tiwari, Professor of Law
- Dr. Shaik Nazim Ahmed Shafi, Associate Professor of law
- Dr. Manoj Kumar Sharma, Associate Professor of Law
- Dr. Shilpa Jain, Associate Professor of Law
Student Members
- Ms. Aditi Sharma
- Ms. Gaurangi Sharma
- Mr. Nipun Laroia
- Mr. Vaibhav Vidhyansh
- Mr. Omkar Upadhyay
- Mr. Saharshrarchi Uma Pandey
- Mr. Rishabh Shukla
- Ms. Shweta Shrimal
- Mr. Vikalp Wange
Contact Details:
- Mr. Omkar Upadhyay (+91-8602680821)
- Mr. Saharshrarchi Uma Pandey (+91-9575191035)
- Mr. Rishabh Shukla (+91-7355081872)
For any queries, please feel free to mail us at cetl@nlunagpur.ac.in.