Site icon SCC Times

CBIC notifies a list of deposits which will be exempted from June 01, 2022

CBIC

CBIC

The Central Board of Indirect Taxes and Customs notifies a list of deposits which will be exempted from June 01, 2022. 

They are as follows:

    1. any duty of customs, including cesses and surcharges levied as duties of customs;
    2. integrated tax;
    3. Goods and Service Tax Compensation Cess;
    4. interest, penalty, fees or any other amount payable under the said Act, or the Customs Tariff Act, 1975, from all of the provisions of section 51A of the said Act.


Exit mobile version