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NLUO | 1st Edition of Essay Writing Competition on Public Health Law, 2022

The Centre for Public Health Law, National Law University Odisha, is organizing its 1st Edition of Essay Writing Competition on Public Health Law, 2022.

 

     I.         About the Centre for Public Health Law, NLU Odisha

The Centre for Public Health Law was established in January 2021 by the Hon’ble Vice-Chancellor, National Law University Odisha, Cuttack to promote research in the field of Public Health laws under the stewardship of Prof. (Dr). Yogesh Pratap Singh and Ms. Nanditta Batra.

 

The main objectives of the Centre has been to conduct research on relevant public health issues from a socio-legal perspective and sensitizing people about the same, while also assisting the government and other stakeholders in implementation of Public Health Programs for which it is working collaboratively with two expert Public health organizations i.e., International Union against Tuberculosis and Lung Disease [‘The Union’] and the Public Health Foundation of India [‘PHFI’]. The Centre has also conducted various lecture series, webinars, symposiums, a Double Credit Course on International Right to Health and takes pride in the fact that it conducted a very successful Public Health Law Moot to armour budding lawyers with research skills and arguments on the tensions between civil liberties and the State’s coercive powers in the wake of the vaccination policy.

 

   II.         About the Essay Competition

The Centre for Public Health Law, National Law University Odisha is pleased to announce its 1st Edition of Essay Writing Competition on Public Health Law, 2022, to celebrate the Azadi ka Amrit Mahotsav, an initiative of the Government of India. We are organizing this competition in observance of the “Azadi Ka Amrit Mahotsav” to showcase “Resolve@75 with the objective of creating a healthy India. The Government of India launched this initiative to commemorate and celebrate 75 years of progressive India, as well as the magnificent history of its people, culture, and achievements.

This essay competition seeks to further the discourse on contemporary topics related to the field of Public Health Law, its increased importance in the midst of a Global Pandemic and at the same time, its correlation with Fundamental Rights & other areas of law. Participants of this Essay competition will get the opportunity to win cash prizes, publications, and merit certificates from the Centre.

 

 III.         Eligibility Criteria

Students/Research Scholars enrolled in any UG/PG/Ph.D. course from any recognized Indian University are eligible to participate in the competition.

 

 IV.         Topics/Theme

Under this, some of the suggestive sub-themes that the students can explore include:

Note: The sub-themes are only a suggestion, and the students are free to choose any other sub-theme that falls within the scope of the main theme.

 

   V.         Submission Guidelines

 VI.         Prizes

    1. 1st Prize: 5000/- INR
    2. 2nd Prize: 3000/- INR
    3. 3rd Prize: 2000/- INR

VII.         Important Dates

VIII.         Registration and Submission Procedure

The Authors shall submit the essay through the following Google Form link by 27th March 2022 (11:59 P.M. IST). Link to make the submission: HERE

 IX.         Contact Details

For any further information/clarification, please feel free to reach out to: The Centre for Public Health Law at cphl@nluo.ac.in

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