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New brick kilns allowed with zig-zag technology vide Environment (Protection) Amendment Rules, 2022

On February 22, 2022, the Ministry of Environment, Forest and Climate Change (MoEFCC) has notified the Environment (Protection) Amendment Rules, 2022 to further amend the Environment (Protection) Rules, 1986.

 

Key amendments:

“Minimum stack height (Vertical Shaft Brick Kilns)

    1. Kiln capacity less than 30,000 bricks per day – 14 m (at least 7.5m from loading platform).
    2. Kiln capacity equal or more than 30,000 bricks per day – 16 m (at least 8.5m from loading platform)”
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