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Call for Papers | The Chanakya Law Review [Volume-2, Issue-2, (June-December) 2021]

CIRF in IPHD of CNLU Calls for paper for the online journal the Chanakya Law Review (CLR), Volume-2, Issue-2, (June-December) 2021.

About the Journal

The Chanakya Law Review (CLR) is an International Journal (E-Journal) of Fundamental Research and Development in the field of Law interface with other Social sciences, sciences, and Humanities. It is a Half-yearly Research Journal comprising scholarly works of renowned academicians and research scholars. It aims to encourage authors to write papers on international issues involving multidisciplinary fundamental research and disseminate knowledge worldwide. It has objectives of publishing high-quality original research work through articles and case comments that provide contemporary insight and add value to the existing Indian legal framework with respect to interdisciplinary, multidisciplinary, and cross-disciplinary comparative discourse with all the subject of social sciences, Sciences, Humanities interface with Law. It shall encompass all the areas in juridical sciences and Administration of Justice System, national and International. Since it is the first issue, therefore, ISSN No. shall be obtained after the release of the first issue as per rule.

Call for Papers

The Authors: Academicians, Jurists, Professionals, Analyst, Researchers, Students, Activists, Entrepreneurs, etc., National, or International are invited to contribute Original Paper on the various subject (Multidisciplinary) matters interface with the Law. The articles shall be blind peer-reviewed, and plagiarism checked before publication. The authors are suggested to send their creatives with not more than 10 percent similarity as per UGC rules.

Theme

The Chanakya Law Review welcomes contributions that are original, unpublished, and up to date. The authors are not restricted to any particular area of Law. It is a multidisciplinary interface with Law. Therefore, the submissions of an inter-disciplinary/multi-disciplinary nature analyzing contemporary legal issues are encouraged.

Categories of Submission

Submission Guidelines

  1. Submissions are accepted only in the English language.
  2. All articles must be accompanied by an abstract not exceeding 300 words with Keywords
  3. The abstract must expressly include the novelty and usefulness of the idea that the author wishes to put forth and must categorically mention the specific contribution of the article beyond the existing available literature.
  4. Co-authorship (with a cap of two authors) is permitted for all articles.
  5. The manuscript should not contain any references to the identity of the authors.
  6. The body of the manuscript should be in Times New Roman, Font Size – 12, and 1.5-line spacing.
  7. The footnotes should be in Times New Roman, Font Size 10, and single line spacing.
  8. The paper must have similarities/plagiarism checks, and not more than 10%.
  9. The citations must conform to the Harvard Bluebook 20th edition for SCOPUS indexation style of citation.
  10. Manuscripts should only use footnotes as a means of citation. No other method shall be permitted.
  11. Substantive endnotes are permissible.

Submission Deadlines

How to Submit?

Contact Details

Prof. Dr. Subhash Chandra Roy

Director (CIRF in IPHD) & Chief Editor (CLR),

CNLU, Patna

Email: cirf.journal@gmail.com

Mobile No.-+91-7667074426

The Official link is here.

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