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Draft Electricity (Late Payment Surcharge and related matters) Rules, 2021; open for suggestions till Jan 10, 2022

The Ministry of Power has issued Draft Electricity (Late Payment Surcharge and related matters) Rules, 2021. The rules provide rates of late payment surcharge, payment security mechanism, penalty, process for adjustment and liquidation of arrears.  Electricity (Late Payment Surcharge) Rules, 2021 will be repealed by these new rules.

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*Tanvi Singh, Editorial Assistant has reported this brief.

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