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SEBI issues circular to increase awareness regarding online mechanisms for investor grievance redressal

On January 05, 2022, the SEBI has issued a circular regarding Online Mechanisms for Investor Grievance Redressal. Investors are encouraged to lodge their complaints through online mechanisms more specifically through SCORES portal and SCORES mobile application for effective redressal of grievances.

In this regard, in order to increase the awareness regarding online grievance redressal mechanisms, all Recognized Stock Exchanges including Commodity Derivatives Exchanges/ Depositories / Clearing Corporations are advised to display the following on the home page of their websites and mobile apps:
All Recognized Stock Exchanges including Commodity Derivatives Exchanges/ Depositories/ Clearing Corporations are advised to:
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