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Call for Papers | Comparative Constitutional Law and Administrative Law Journal

General Guidelines

Specific Guidelines

Author(s)

Manuscripts

 

The Journal accepts submissions in the following categories:

 

  1. Articles: Articles must deal with issues of interest and relevance and must demonstrate a high-level of analysis. Articles of a purely descriptive nature are not preferred.
  2. Notes: Notes should cover a recent development or should be issue specific. A Note functions as a more condensed and succinct Article.
  3. Case Comments: Case comments entail a critical analysis of recent case laws and policy developments.
  4. Book Reviews: Book Reviews entail providing a critical analysis and review of any book that deals with the subject matter of the Journal.

All manuscripts must necessarily be accompanied by an abstract of not more than 350 words.

Word Count

  1. Articles- Not exceeding 10,000 (Ten Thousand) words.
  2. Notes- Not exceeding 4000 (Four Thousand) words.
  3. Case Comment- Not exceeding 3000 (Three Thousand) words.
  4. Book Reviews- Not Exceeding 2000 (Two Thousand) words.

Please note that the word limit would be considered excluding the footnotes, except when speaking footnotes are used. The journal may accept shorter or longer submission depending on the quality of the submission.

Formatting Specifications

  1. The manuscript must be word-processed in Garamond.
  2. The main body text should be in font size 12 and footnotes in size 10.
  3. There should be line spacing of 1.5 between paragraphs and headings in the main body and a line space of 1.0 in footnotes.
  4. Verbatim quotes must be put in double quotes and italicized with a 0.5” indent.
  5. The entire document, including footnotes, must be justified.

Language

The Journal shall follow British English.

Citations and References

 

  1. All relevant sources shall be duly acknowledged as footnotes.
  2. Speaking footnotes are allowed.
  3. The text and citation styles shall conform to the rules prescribed in The Bluebook: A Uniform System of Citation (20th edition).

Submission Procedure

Copyright Notice

Authors, upon submission, communicate their acceptance of the following conditions:

  1. The work, upon publication, becomes the property of the Journal.
  2. Permissions for subsequent publication/reprint and/or derivative works must be obtained from the Editors of the Journal.

Please visit www.calq.in for more information or write to the Editorial Board at editorcalq[at]gmail[dot]com in case of any queries.

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