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ESIC broadens the scope of Employees State Insurance Act to more areas of Assam

The Ministry of Labour and Employment has made specific provisions of Employees State Insurance Act, 1948 applicable in more areas of Assam vide notification dated December 23, 2021.

 

Following provisions of Employees State Insurance Act, 1948 has come into force in the districts of Barpeta, Bongaigaon, Bishwanath, Cachar, Chirang, Darrang, Dhemaji, Dhubri, Golaghat, Goalpara, Lakhimpur, Majuli, Nalbari, Marigaon, Nagaon, Sibsagar, Udalguri, West Karbi Anglong, Karbi Anglong, Karimganj, South Salmara Mankachar in Assam:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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