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IV Surana & Surana and UPES School of Law National ‘Insolvency Law’ Moot Court Competition, 2021-22

The School of Law, UPES, Dehradun and Surana & Surana are organizing its IV National Insolvency Law Moot Court Competition from 4th-6th February, 2022.
The details of the event are mentioned hereinunder:
The Moot is scheduled from 4th-6th February, 2022.
 
There will be a capping of 30 teams on a first-come-first serve basis.
 
The competition assures a challenging moot problem, a high level of competitiveness among participants and an illustrious panel of acclaimed judges.
 

Important Dates:

 
Commencement of Online Registration
6th December, 2021
 
Last Date of Online Registration
1st January 2022
 
Last date for seeking clarification of Problem
10th January 2022
 
Last date for submission of Memorials
26th January 2022
 
Inauguration, Orientation and Researchers Test
4th February 2022
 
Oral Round, Preliminary, Octa-Finals and Quarter Finals
5th February 2022
 
Oral Rounds, Semi Final and Finals
6th February 2022
 
Valediction/ Prize Distribution
6th February 2022
 
Link for the Official Rulebook: HERE
 
Link for the Moot Proposition: HERE
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