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Legal Expatiate | 5 Days Online Workshop on Fundamentals of Drafting Civil Matters [December 15- 20, 2021] : Register by December 13


About Legal Expatiate


Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.


About the Course


We bring to you again the well experienced, named and renowned personality in the field of Civil law from at your doorstep through online sessions.

For the complete and proper understanding of drafting we have tried to cover the major aspects of it in 5 days by the best experienced guest speaker


DAY – 1 [6PM to 7.30PM]


Topic – Day I

  1. 1. Notice
  2. Response to legal notice
  3. Determine preliminary aspects of case filing such as the value of suit and court fee
  4. Plaint
  5. Draft prayers for each of the following:
  6. Declaratory relief, e.g. declaration of title
  7. Mandatory Injunction
  8. Eviction
  9. Breach of contract/ Recovery of money/ damages/ compensation for breach of contract
  10. Partition

Speaker – Adv Jaydeep Mehta, Gujarat High Court


Day II


     1. Written Statement

  1. Add a Set-Off/ Counter-claim
  2. application for a temporary injunction
  3. application for vacation of temporary injunction
  4. Application for representative suits (Order 1, Rule 8)
  5. Application for addition/substitution of parties (Order 1, Rule 10)
  6. Application for amendment of pleadings (Order 6, Rule 17)

Speaker – Nagesh Sood, Advocate having 28 yrs of experience


Day III


  1. Execution petition
  2. Revision Application

Speaker – Siddhartha Samal, Advocate having 34 yrs of experience


Day IV


  1. Draft a caveat
  2. Draft the first appeal
  3. Application for condonation of delay
  4. Draft a second appeal

Speaker – Prithwish Ganguly, Advocate having 23 yrs of experience


Day V


  1. Drafting of Writ Petition and PIL

Speaker – Sudhanshu Chaudhary, Advocate having 23 yrs of experience


Perks of Attending the course


 

  1. E certificate of completion
  2. Improvise your skills of research
  3. Pocket Friendly course
  4. Easy access on zoom
  5. Experienced guidance at your door step

Who can Attend?


 

  1. Students (UG and PG)
  2. Advocates
  3. Academicians
  4. Research Scholars

 

Registrations Fees:

Rs 500/- only

 

Last Date of Registration:

13.12.2021 till 12 AM

 

Platform of Sessions

                Zoom

 

Date of Course:

15.12.2021 to 20.12.2021 (except 18.12.2021)

 


Registration Procedure


             Steps of Registration

  1. Pay 500/- via google pay/phone pay/ paytym to 9225349821 or bank transfer to

Anagha Nitin Pedgaonkar

Account number: 62502752201

Bank: State Bank of India

Branch: Ramdas Tower Branch, Aurangabad

IFS Code: SBIN0050896

  1. Send the screenshot of payment to 8999422426 (to confirm the registration it is mandatory)
  2. Fill the form available at HERE
  3. Contact Details for any Quires

              08999422426/08770140909

              legalexpatiate@gmail.com

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