Site icon SCC Times

Farm Laws Repeal Act, 2021 receives President’s assent

The Farm Laws Repeal Act, 2021 received the assent of the President on November 30, 2021.

 

The Act repeals the Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020, the Farmers’ Produce Trade and Commerce (Promotion and Facilitation) Act, 2020 and the Essential Commodities (Amendment) Act, 2020. 

Exit mobile version