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RBI publishes report on functioning of Asset Reconstruction Companies and review of regulatory guidelines, for public consultation

On April 19, 2021, Reserve Bank of India had announced the constitution of a committee to undertake review of the legal and regulatory framework applicable to Asset Reconstruction Companies (ARCs). The Committee had to examine the issues and recommend suitable measures for enabling the ARCs to meet the growing requirements of the financial sector. On November 3, 2021, RBI has released the report of the Committee for stakeholders who can send their comments on the report to RBI by December 15, through email. The Reserve Bank of India will examine them before taking a final view on the recommendations made by the Committee.

 

Key recommendations by the committee are as follows:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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