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New York | Paid family leave to include siblings; legislation signed by Governor

Governor of New York has signed new bill S.2928-A/A.06098-A, that expands New York State’s Paid Family Leave legislation to allow caring for siblings. Under the current law, employees cannot take leave to care for a sibling with a serious health condition. The Act shall come into effect on January 1, 2023.

 

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*Tanvi Singh, Editorial Assistant has reported this brief.

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