About us
The JFIEL welcomes original and previously unpublished submissions on a rolling basis throughout the year. It has been recognized as one of the Top 35 International Law blogs in the world in 2020 and 2021. JFIEL is an online, student-led, and peer-reviewed platform with an aim to analyse legal developments and foster discourse in the field of international law and the international economic arena. We seek to create a database of rigorous academic exchange that contributes to research, policy and critical thought for students, academics and practitioners.
Themes for Contributions
Kindly note that this is merely an indicative list of themes that the JFIEL seeks to engage with, in terms of generating a wider discourse. It is by no means exhaustive!
- WTO Law and Policy
- International Investments Law
- International Criminal Law
- International Human Rights Law
- International Humanitarian Law
- International Commercial Arbitration
- International Space Law
Guidelines for Submission
- Contributions must be between 1000-1200 words in length. Longer or shorter articles may be submitted and the limit is subject to flexibility-based editorial discretion (on a case-to-case basis).
- We request all contributors to send a short biography (one or two lines) in the email containing the submission.
- All contributions must be submitted along with four to five relevant keywords.
- All contributions must contain relevant hyperlinks within the document, citing appropriate sources. This includes all cases, articles, international instruments, and/or other sources. Please do not use footnotes.
- Co-authorship is permitted up to a maximum of two people, the details of which must be shared with the editors.
- Contributions submitted must be cogent and concise. There is a preference for pieces that analyse contemporary legal developments.
- At present, we accept contributions only in English.
- All contributions must be previously unpublished.
- In case authors seek to cross-post their piece published on the JFIEL platform, the cross-post must indicate that the article was first published on JFIEL, with the relevant link.
How to Contribute
If you are interested in contributing to the Jindal Forum for International and Economic Laws, we would be glad to review your submission! Please email us at jindalforinteconlaws@jgu.edu.in. Please include the title of your contribution in the subject of the email.
Our Website
For further details, you may visit our website at www.jindalforinteconlaws.in