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Constitution (One Hundred and Fifth Amendment) Act, 2021 comes into force with effect from September 15, 2021

On September 15, 2021, the Ministry of Social Justice and Empowerment notified the date on which the provisions of Constitution (One Hundred and Fifth Amendment) Act, 2021 will come into effect. The said Act comes into force with effect from September 15, 2021.

 

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Constitution (One Hundred and Fifth Amendment) Act, 2021 receives President’s assent empowering States to identify SEBCs

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