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Call for Submissions | Pith & Substance: The CCAL Blog

Pith & Substance: The CCAL Blog hereby invites submissions from students, academicians, practitioners and members of the legal fraternity on a rolling basis.

About the Blog:

Pith & Substance: The CCAL Blog, is a recent initiative of the Centre for Comparative Constitutional Law and Administrative Law, NLU Jodhpur, to enhance and contribute to discussions on contemporary issues in the fields of constitutional law and administrative law. The Centre for Comparative Constitutional Law and Administrative Law is established under the patronage of the Vice Chancellor of National Law University Jodhpur, Professor Poonam Pradhan Saxena. The Centre publishes its flagship Journal and Blog under the guidance of our Director, Professor I.P. Massey and members of the Advisory Board such as Former CJI M.N. Venkatachaliah, Senior Advocate Rajeev Dhawan, Senior Advocate Menaka Guruswamy and Professor Timothy Endicott amongst others. We seek to provide a space where scholars, students as well as legal practitioners can share opinions on constitutional and administrative law themes.

Submission Guidelines:

Formatting Guidelines:

Submission Procedure:

In case of any queries, feel free to reach out to us at ccalblognluj@gmail.com.

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