Mr. Tariq Khan is skilled in international and domestic arbitrations, MSME disputes, writs, commercial, insolvency and bankruptcy laws. He has represented some of the biggest global players in various disputes including construction, supply, joint venture, oil & gas, infrastructure and renewable energy space.
He is enlisted in the Forbes Legal Powerlist, 2020-2021 as one of the top individual lawyers. He is the youngest BW (Business World) Legal 40 under 40, 2020. Tariq also has more than 50 publications to his credit and regularly contributes for Experts Corner at SCC OnLine Blog.