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IRDAI issues IRDAI (Trade Credit Insurance) Guidelines, 2021

The Insurance Regulatory and Development Authority of India has published revised guidelines on Trade Credit insurance on 8th September 2021. The guidelines shall come into force from November 1, 2021.

 

Key highlights of the revised guidelines are:

    1. promote sustainable and healthy development of trade credit insurance business
    2. facilitate general insurance companies to offer trade credit insurance covers to suppliers as well as licensed banks and other financial institutions to help businesses manage country risk, open up access to new markets
    3. to manage non-payment risk associated with trade financing portfolio.


*Tanvi Singh, Editorial Assistant has reported this brief.

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