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Centre notifies: Justice Dama Seshadri Naidu, resigns from Bombay High Court

Resignation


Justice Dama Seshadri Naidu has tendered his resignation from the office of Judge, Bombay High Court, in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from is 18th August, 2021 afternoon.


Ministry of Law and Justice

[Notification dt. 3-09-2021]

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