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Inland Vessels Act, 2021

The Inland Vessels Act, 2021 was assented by the President on August 12, 2021. It replaces the Inland Vessels Act, 1917.  The Act regulates inland vessel navigation by states including the registration of vessels, and safe carriage of goods and passengers. The Act seeks to introduce a uniform regulatory framework for inland vessel navigation across the country promoting economical and safe transportation and trade through inland waters.

Key highlights of the Act are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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