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Every factor shall register transaction with registry under SARFAESI, vide Factoring Regulation (Amendment) Act, 2021

The Parliament passes the Factoring Regulation (Amendment) Act, 2021 on 7th August, 2021, amending the Factoring Regulation Act, 2011.

Key changes enacted by the amendment are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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