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Kerala | “No-dowry declaration” to be signed and submitted by all male government employees within one month of marriage vide circular issued by Kerala Government

The Kerala government has issued a circular directing all male government employees to furnish a declaration to their heads of departments within one month of their marriage that they have not taken any dowry vide circular dated July 16, 2021, issued by the Women and Child Development Department. The “no dowry declaration” has to be signed by the employee’s wife, father and father-in-law. The decision comes after Kerala has faced various horrendous dowry related incidents in the past few weeks.

 

Key highlights of the circular are:

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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