Site icon SCC Times

NLUD | Certificate Course on Consumer Law & Practice

Department of Consumer Affairs, Government of India on June 22, 2021 proposed amendments to Consumer Protection (E-Commerce) Rules, 2020 and put out a draft of the proposals in the public domain for consultations with stakeholders.

In light of this, the Chair for Consumer Law at National Law University Delhi felt it was necessary for the academia to consider the various provisions and new concepts introduced in the new law critically. They have therefore announced a Certificate Course, which is aimed at building capacities of the participants by offering them a sound theoretical grounding of consumer law as well as exposing them to the actual application of the law before Consumer Fora.

For more details, refer Consumer Chair Certificate Course

The registration form can be filled here

Exit mobile version