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Call for Papers | RMLNLU Law Review [Volume XII]

ABOUT RMLNLU

Dr. Ram Manohar Lohiya National Law University, formerly Dr. Ram Manohar Lohiya National Law Institute, is an institute for law in Lucknow, Uttar Pradesh, India. Dr, RMLNLU was established in 2005, and since then, has been providing undergraduate and postgraduate legal education.

ABOUT THE JOURNAL

 

RMLNLU Law Review (‘Journal’) is an annual peer-reviewed Journal published by the Journal Committee of Dr. Ram Manohar Lohiya National Law University, Lucknow which seeks to provide numerous insights and views into contemporary legal issues and encourage conversations about the same. The RMLNLU Law Review runs parallel to the RMLNLU Law Journal on CMET (Communications, Media, Entertainment, and Technology).

After having celebrated eleven years of immense success and acclaim as a reputed Journal, we are pleased to announce the call for papers for Volume XII of the RMLNLU Law Review. Since the previous edition of the Law Review, the Editorial Board has worked in close collaboration with an Advisory Board to select articles for publication. The expertise and experience of the diversely composed Advisory Board which has representation in the form of professors, advocates and legal professionals, is to provide a holistic review of each article and uphold the standard of the articles that finally get accepted for publication; with there being a great emphasis on quality research, relevancy of topic and novel contributions in the scrutiny phase of review.

CALL FOR PAPERS                                                    

The Journal accepts submissions from law students and professionals all over the country and abroad in the form of: 

The submissions may be on any contemporary legal issue. The authors are expected to adhere to the prescribed word limit (excluding footnotes and abstract), as indicated above.

Each of these entries shall be required to conform to the set of guidelines that follow.

SUBMISSION GUIDELINES

 

The formatting shall be as per the following:

Content:

Footnotes:

General Instructions

HOW TO SUBMIT?

 

The submissions may be emailed to lawreview.rmlnlu[at]gmail.com in Microsoft Word (.doc or .docx) format. The attached submission in the email, i.e., the name of the document must be the name(s) of the author(s).

The subject title for the mail must be ‘Article/Essay/Case Comment/Book Review for Volume XII’. Please note that only one submission per author or a team of co-authors is permissible. In case of more than one submission, only the one received first would be considered for review.

SUBMISSION DEADLINE AND REVIEW

 

The deadline for submission of the manuscript is 26 September 2021.

 

There shall be a rigorous review process comprising 3 stages. Members of the Advisory Board will be closely involved in the review process. This would ensure a greater standard of review and identification of quality academic writing. The authors shall be intimated about the status of their manuscript at every stage.

CONTACT:

Email: lawreview.rmlnlu@gmail.com

Phone: 9818849520 (Aditya Pattanayak)

            7376182209 (Stuti Rastogi)

            9415544823 (Sanket Khandelwal)

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