The Centre for Aviation and Space Laws would like to announce a Call for Papers for the First Edition of its International Conference on Impact of Covid-19 on Civil Aviation: Changes in the Regulatory Landscape to be held on August 14, 2021.
The Centre for Aviation and Space Laws was created under the aegis of Prof. (Dr.) Sandeepa Bhat and Dr. Shouvik Kumar Guha to explore, understand, analyse and critique the legal developments and needs in the sphere of aviation and space laws. The Centre intends to promote research and awareness about air and space law among people from both academic and industry backgrounds, and this necessarily involves the conduct of regular conferences as well as producing quality research output in the form of research projects and publications. It expects wide participation from lawmakers, industrialists, scholars and students to analyse the global impact on national civil aviation industries in each jurisdiction.
For more details refer to the International Conference on the Impact of COVID-19 on Civil Aviation – Call for Papers.