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ILS Pune | Online Autonomous Certificate Program on “Commercial Courts- Law, Practice and Procedure”

It is pertinent to study and understand Commercial Courts Act at this juncture because Sections 7, 9 and 10 of the Insolvency and Bankruptcy Code, 2016 is suspended. Hence, litigants who were earlier looking at recovering the default amounts by taking recourse to IBC will still want to pursue litigation and look at options that will have a time-bound hearing and disposal of the matter. Also, the other important objective of a fair and effective utilisation of scarce judicial resources cannot be lost sight of.

Indian Law Society presents this Online Certificate program on Commercial Courts- Law, Practice and Procedure to enable the participants to understand and appreciate finer practical aspects of strategy, pleadings, nuances of arguments, and conducting proceedings in the Commercial courts.

Details of the Program

Duration 24th May – 29th May 2021
Time 04:30 PM – 06:30 PM
For Whom (1) Advocates (2) Judges (3) Law students (4) General Counsel’s Team/ In-House Counsels (5) Legal Teams of PSUs, Companies, and Government Legal Departments (6)
Fees Inclusive of Reading Material Rs.5000 + GST Rs.900 Rs. 5,900 (includes GST)
Seats Limited
Examination
Certification
Certificates will be issued after attending all the sessions and completing the online examination at the end of the programme.

Resource Persons

Mr Siddhartha Datta Partner, Shardul Amarchand Mangaldas & Co
Mr Sharath Chandran, Advocate, Madras High Court

  

Schedule Sessions

Day and Date Session
24 May, Monday Rationale and Overview of Commercial Courts, Jurisdiction and Constitution of Commercial Courts
25 May, Tuesday Introduction to Commercial Court practice, Commercial disputes, Pre-institution mediation and settlement, Costs
26 May, Wednesday Documentation for Commercial Suits
27 May, Thursday Case management for Commercial Suits
28 May, Friday Summary Judgments
29 May, Saturday Appeals from orders and decrees

 

 

Programme coordinator: Mrs SmitaSabne
Contact: Ms. Deepali Manjarekar
email: deepali.manjarekar@ilslaw.in
Register and Pay

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