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TNNLU | 3rd National Med-Arb Competition [4th June to 6th June, 2021]

About the Competition:

This competition consists of two separate rounds of Mediation and Arbitration. The team portraying the role of Client- Counsel in the Mediation rounds will become the Counsels in the Arbitration rounds. The participant portraying the role of a Mediator in the Mediation rounds will become the Arbitrator in the Arbitration Rounds. All the participants will be judged by a separate panel of Judges in both rounds.

Eligibility:

The competition will be solely conducted in the English language. All the law students currently pursuing three-year LL.B. or five-year LL.B. are eligible to participate in the competition. However, all the recognized universities are allowed to send only one team for the event.

IMPORTANT DATES 

Awards:

Participation certificates will be given to all the participants.

Following awards will be distributed during the valedictory ceremony:

a. Winners, Client-Counsel: Rs. 16, 000

b. Best Mediator-Arbitrator: Rs. 8, 000

c. Runners Up, Client- Counsel Pair: Rs, 12, 000

d. Runners Up, Mediator-Arbitrator: Rs. 6, 000

e. Best Client-Counsel Team from Preliminary Rounds: Rs. 6, 000

f. Best Mediator-Arbitrator from Preliminary Rounds: Rs. 3, 000

g. Best Memorial: Rs. 7, 000

h. Best Arbitral Award (Preliminary Rounds): Rs. 5, 000

For more details, refer to TNNLU 3rd NMAC – Rules and Regulations

TNNLU-3rd-NMAC-Rules-and-Regulations

TNNLU, 3rd National Med-Arb Competition, 2021

The link for provisional registration: HERE

Contact:

For any queries, feel free to drop us an email at nmac@tnnlu.ac.in or contact the following members of the ADRC, TNNLU.

Faculty In-charge: Ms. Mrinmoyee Mukherjee (m.mukerjee@tnnlu.ac.in)

Student Co-ordinators:

C.V. Shreya – 9840244392

Sekhar Kumar Sahu – 8686034136

Aadhishankaran K – 9500844559

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