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Call For Papers | ADR e-Newsletter Volume 5

The National Law University Odisha (NLUO) is an institution of legal education focusing on undergraduate and graduate legal and policy education in India.

About the Board

The Alternative Dispute Resolution (ADR) Board has been established with the objective to increase awareness and promote research in the field of ADR. It strives to generate interest in ADR as an effective means of dispute resolution.

About the Newsletter

In order to carry forward the objectives of the Board, the Board started the e-Newsletter to catalyse the awareness about alternative dispute resolution and to foster ADR culture with the participation of students in research avenues.

The primary objective of the e-Newsletter is to disseminate knowledge relating to the current affairs in the field of ADR. The e-Newsletter intends to include articles and interviews from students, experts, academicians and reputed legal professionals practicing in the field of ADR. You can access the previous volumes here.

Theme

The submission should deal with a relevant or topical issue concerning any contemporary legal developments in ADR, including recent judgments and legislative changes, at both national as well as international level and must provide the author’s take on the issue, explaining the legal background succinctly and clearly.

Submission Guidelines

Contributors are requested to strictly adhere to the guidelines. Any submissions made in variation to the guidelines below shall be considered to be invalid.

Submission Portal

All the submissions shall be made at the submission portal here.

Kindly refrain from submitting articles via mail at adrboard@nluo.ac.in as they shall not be considered for the newsletter.

Contact Information

In case of any queries, you can reach out to adrboard@nluo.ac.in or call:

Nitya Khanna: + 91 9997118211

Siddharth Jain : + 91 7974682678

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