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MoRTH notifies Draft Rules for Setting up Registered Vehicle Scrapping Facility

Ministry of Road Transport & Highways has notified draft rules for setting up Registered Vehicle Scrapping Facility (RVSF).  The rules lay down the procedure for setting up, authorization and operation of RVSF.

 

Key features are:

          Objections and suggestions to these draft rules have been invited within 30 days’ time from the date of publication of these draft rules.

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