National University of Singapore was adjudged as the winning mediating team with runners up being from Boston University!
Rajiv Gandhi National University of Law, Patiala was adjudged as the winning mediator team followed closely by National Law University, Delhi who were the runners up.
The participants were awarded on the basis of their performances in the Preliminary Rounds as well.
The various categories of awards are as follows:
Spirit of the Tournament:
Vivekananda Institute of Professional Studies, GGSIPU
Top 5 Prelims Counsel:
- Shambhavi Singh, Bennet University
- Shubham Gupta, Jindal Global University
- Mykola, Mykolas Romeris University
- Leo Chen, Boston University
- Ritwik Gupta, NLU Jodhpur
Top 5 Prelims Clients:
- Steven Mitchell, Boston University
- Pratim Majumder, National Law University Odisha
- Riya Soni, Bennet University
- Anushmita Dutta, Dharmashastra National Law University
- Asees Kaur, West Bengal National University of Juridical Sciences
Top 5 Prelims Mediators:
- Aradhya Dixit, National Law University, Jodhpur
- Sunidhi Verma, Himachal Pradesh National Law University, Shimla.
- Dhruv Chhajed, Gujarat National Law University
- Indre Korsakovienė, Mykolas Romeris University
- Anushka Gupta, National Law University, Delhi
Top 5 Prelims Client/Counsel Pair:
- Shambhavi Singh & Riya Soni, Bennet University
- Steven Mitchell & Catherine Peerson, Boston University
- Yashas TR & Shubham Gupta, Jindal Global University
- Ritwik Gupta & Shashwat Mimani, National Law University Jodhpur
- Grace Jung & Leo Chen, Boston University
Team ADRC, on behalf of the entire NLIU Family congratulates the winners for their commendable performances and the journey comes to an end only with the promise to be back with a humungous amount of excitement and vigour for the next year!