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Call for Papers | The Chanakya Law Review (CLR)

The Chanakya National Law University, Patna, hereby invites articles, research papers, Essays, Case Comments/Review on present social-economic –legal problems with reference to international issues, Book reviews for publication in the ‘Issue – I’, ‘Vol. – I’ (January –June 2021) in The CHANAKYA LAW REVIEW: An International Journal of Fundamental Research in Juridical Sciences.

ABOUT THE JOURNAL

The Chanakya Law Review (CLR) is an International Journal (E-Journal) of Fundamental Research and Development in the field of Law interface with other Social sciences, sciences and Humanities. It is a Half-yearly Research Journal comprising scholarly works of renowned academicians and research scholars. It aims to encourage authors to write papers on international issues involving multidisciplinary fundamental research and disseminate knowledge worldwide. It has objectives of publishing high-quality original research work through articles and case comments that provide contemporary insight and add value to the existing Indian legal framework with respect to interdisciplinary, multidisciplinary and cross-disciplinary comparative discourse with all the subject of social sciences, Sciences, Humanities interface with Law. It shall encompass all the areas in juridical sciences and Administration of Justice System, national and International. Since it is the first issue, therefore, ISSN No. shall be obtained after the release of the first issue as per rule.

CALL FOR PAPERS

The Authors: Academicians, Jurists, Professionals, Analyst, Researchers, Students, Activists, Entrepreneurs, etc., National or International are invited to contribute Original Paper on the various subject (Multidisciplinary) matters interface with the Law. The articles shall be blind peer-reviewed, and plagiarism checked before publication. The authors are suggested to send their creatives with not more than 10 percent similarity as per UGC rules.

THEME

The Chanakya Law Review welcomes contributions that are original, unpublished and up to date. The authors are not restricted to any particular area of Law. It is multidisciplinary interface with Law. Therefore, the submissions of an inter-disciplinary/multidisciplinary nature analysing contemporary legal issues are encouraged.

CATEGORIES FOR SUBMISSION

SUBMISSION GUIDELINES

SUBMISSION DEADLINES:

  1. The last date of submission of Expression of Interest and Abstract (not more than 500 words) with Keywords: 30th April 2021.
  2. The Abstract must be original with keywords. Last date of Submission of Full Paper: 30th June2021.
  3. Last date for acceptance of Peer-Reviewed Paper for Publication: 31st July.
  4. Last Date for the Publication of E-Journal (online) – 31st August HOW TO SUBMIT YOUR MANUSCRIPTS?
  5. Please send all submissions on: [ cirf.journal@gmail.com]
  6. The authors must mention their name, designation, Affiliation/institution, email and mobile number.

CONTACT DETAILS

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