Join UNH Franklin Pierce School of Law on Wednesday, February 24 at 8AM ET for an informational webinar on our graduate law programs in Intellectual Property and Commerce and Technology. Sarah Dorner, Associate Director of Admissions, and Mohak Rana, LL.M. ’20, will discuss our LL.M., Master’s and Graduate Certificate programs, the international student experience, and share inside tips for the application process.
As a global leader in legal education, UNH Franklin Pierce offers a top 5 program in Intellectual Property and serves as an innovation hub for emerging areas of the law. Learn more about our experiential learning clinics, Academic Success Program, preparation support for the Bar exam, and our network of alumni leading intellectual property and technology law and policy in over 80 countries around the world.
Register Now: HERE