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Call for Papers | National Law School Journal 2020-21

About National Law School Journal (NLSJ) –  The National Law School Journal (NLSJ) is the flagship journal of NLSIU and it is one of the earliest legal journals to be published in India under the leadership of the founding Director Padma Bhushan Prof. (Dr.) Madhava Menon.  The year 2019 marked the completion of 20 years of NLSJ.

Summary of submission guidelines:

The National Law School Journal seeks pieces authored by practitioners, academicians and researchers. This implies that those enrolled in research degrees (e.g. M. Phil, PhD. and comparable programmes) are welcome to contribute. However, we will not be accepting submissions from students who are presently enrolled in taught programmes.

Theme: Law Poverty and Development

Deadline for submission is 15th March, 2021.

Word Limit

While there are no rigid thematic constraints, we expect contributions to be largely within the rubric of legal studies and allied interdisciplinary scholarship.

The submission may be e-mailed to nlsj@nls.ac.in (preferably in MS Word format) along with a covering letter addressed to Dr. Yashomati Ghosh (Chief Editor, National Law School Journal, 2020-21). The covering letter should include the author’s contact information and a short abstract that outlines the main questions or themes addressed in the paper.

All submissions will go through an initial round of review by the editorial board and the selected pieces will subsequently be sent for peer-review before finalisation for publication. We encourage potential contributors to adhere to the OSCOLA for citation style. All queries may be directed to the above-mentioned e-mail address.

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