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Call for Papers | Delhi Law Review Vol. XXXVI (2020-2021)

About Delhi Law Review
The Delhi Law Review (DLR) [ISSN 0971-4936] is the flagship journal of the Faculty of Law, University of Delhi and is one of the oldest law journals in the country having been published since 1972.
The DLR is an annual, double-blind peer reviewed journal.

Types of Submissions Delhi Law Review (DLR) invites scholarly, original and unpublished manuscripts for its upcoming issue from academicians, judges, legal professionals, and judicial officers from India and abroad on contemporary cutting-edge legal issues in the following categories:
1. Articles (8,000-10,000 words)
2. Case Notes and Legislative Comments (4,000-6,000 words)
3. Book Reviews (1,500-3,000 words)  

Note: DLR does not accept contributions from students. A separate journal published by the Faculty of Law, University of Delhi, namely the Delhi Law Review (Student Edition), accepts student-authored submissions. However, high-quality scholarly contributions from doctoral research scholars may be considered for publication in DLR.
The deadline for submission is February 15, 2021 11:59 p.m. IST. 

For more information, including submission guidelines, please use the following link: HERE 

All correspondences and queries may be addressed to: du.delhilawreview@gmail.com

 

For more details, refer DLR Call For Papers Vol 36

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