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Centre declares entire State of Nagaland to be ‘disturbed area’ for 6 months more months

Central Government hereby declares that whole of the State of Nagaland to be ‘disturbed area’ for a period of six months with effect from 30-12-2020 for the purpose of Armed Forces (Special Powers) Act, 1958.

Read the notification, here: NOTIFICATION.


Ministry of Home Affairs

[Notification dt. 30-12-2020]

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