The fellowship is a 10-month full-time commitment, starting in January 2021. In addition to litigation work, the Fellows will also develop specific digital rights related policy and legal research work under the guidance of CCG.
CCG is an equal opportunity employer and we strongly encourage persons from SC/ST backgrounds, minority religions, LGBTQ+ persons, and persons with disabilities to apply.
Applications are open till 22 December 2020! Do help us spread the word amongst young litigating lawyers who are interested in working towards developing India’s digital rights policy and legal frameworks.
Interested applicants may access details on the fellowship, eligibility and application process Here